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State of Uttar Pradesh - Section

Section 45 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

45.

(1)A Group 'C' or Group D' employee may also be punished by stoppage of increment in a time-scale for any period as a temporary or permanent measure.
(2)An appeal against such an order shall lie to the Regional Deputy Inspector of Sanskrit Schools within 30 days of the communication of this order to the employee and decision of the Deputy Inspector of Sanskrit Schools shall be final.