Supreme Court - Daily Orders
Re: Strengthening And Enhancing The ... vs The Registrar General on 29 July, 2025
Bench: Surya Kant, Dipankar Datta
1
ITEM NO.301 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).3950/2024
[Arising out of impugned final judgment and order dated 06-11-2023
in WA No.2014/2023 passed by the High Court of Judicature at
Madras]
RE: STRENGTHENING AND ENHANCING THE INSTITUTIONAL
STRENGTH OF BAR ASSOCIATIONS Petitioner(s)
VERSUS
THE REGISTRAR GENERAL & ORS. Respondent(s)
IA No. 252062/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 252061/2024 - INTERVENTION APPLICATION
IA No. 2247/2025 - INTERVENTION/IMPLEADMENT
IA No. 2278/2025 - MODIFICATION
IA No. 222386/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 37215/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES
WITH
SLP(C) No. 3932/2024 (XII)
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 37158/2024
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
49375/2024
FOR PERMISSION TO APPEAR AND ARGUE IN PERSON ON IA 222388/2024
IA No. 222388/2024 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 49375/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 37158/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES
SLP(C) No. 4067/2024 (XII)
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 38452/2024
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
49385/2024
IA No. 49385/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 38452/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES
W.P.(C) No. 697/2024 (X)
SLP(C) No. 3847/2025 (IV-A)
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
34994/2025
IA No. 34994/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Signature Not Verified W.P.(C) No. 132/2025 (X) Digitally signed by SATISH KUMAR YADAV Date: 2025.07.29 17:37:29 IST [FOR EXEMPTION FROM FILING O.T. ON IA 37517/2025 Reason:
FOR GRANT OF INTERIM RELIEF ON IA 37518/2025 IA No. 37517/2025 - EXEMPTION FROM FILING O.T. IA No. 37518/2025 - GRANT OF INTERIM RELIEF SLP(C) No. 4346/2025 (IV-A) 2 SLP(C) No. 4146/2025 (IV-A) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 38046/2025 IA No. 38046/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 29-07-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE DIPANKAR DATTA Amicus Curiae(s) Mr. K. Parameshwar, Sr.Adv.
For Petitioner(s) Mr. A.Sirajudeen, Sr.Adv.
Mr. Anshuman Srivastava, AOR Ms. Purnima Bhat, AOR Mr. Balraj Singh Malik, Adv. Mr. Amarjeet Sahani, Adv. Dr. Sunil Kumar Agarwal, AOR Mr. Nachiketa Joshi, Sr.Adv. Mr. Pravartak Suhas Pathak, AOR Mr. Tadimalla Bhaskar Gowtham, Adv. Ms. Nidhi Khanna, Adv. Mr. Ujjwal Dubey, Adv. Mr. Gautam Singh, Adv. Mr. Harshvardhan Rathore, Adv. Mr. Ritu Raj, Adv.
Mr. Pulkit Srivastava, AOR Mr. Rohan Thawani, Adv. Ms. Pooja Dhar, AOR Mr. Pratul Pratap Singh, Adv. Ms. Maryam Junaid, Adv.
Mr. Subodh S. Patil, AOR For Respondent(s) M/S. Nuli & Nuli, AOR M/S. Krishna & Nishani Law Chambers, AOR Mr. Vivek Subbareddy, Sr. Adv. Mr. Anil C Nishani, Adv.
Mr. Deepayan Mandal, AOR Mr. Mridul Bansal, Adv. Mr. Naman Varma, Adv. Mr. Aryan Ahmed, Adv.3
Ms. Anjul Diwedi, Adv. Ms. Radhika Gautam, AOR Mr. V. Balaji, Adv.
Mr. B. Dhananjay, Adv. Mr. Vinod K. Nair, Adv. Mr. C. Kannan, Adv.
Mr. Nizamuddin, Adv. Mr. Rakesh K. Sharma, AOR Mr. Jasbir Singh Malik, Adv. Ms. Rhythm Bharadwaj, Adv. Mr. Varun Punia, AOR Mr. Balaji Srinivasan, AOR Mr. T. Singhdev, Adv. Mr. Prateek Bhatia, AOR Mr. Rajesh Mishra, Adv. Ms. Anum Hussain, Adv. Mr. Tanishq Srivastava, Adv.
Mr. Vipin Nair, Adv.
Mr. Amit Sharma, Adv. Mr. Nikhil Jain, AOR Mr. Kaustubh Shukla, Adv. Mr. Aljo K. Joseph, Adv. Mr. Vishal Prasad, Adv. Ms. Reena Pandey, Adv. Dr. Meenakshi Kalra, Adv. Ms. Pragya Parijat Singh, Adv. Ms. Astha Sharma, Adv. Mr. Aditya Giri, Adv. Mr. A. Selvin Raja, Adv.
Ms. Tatini Basu, AOR Mr. Byrapaneni Suyodhan, Adv. Mr. Kumar Shashank, Adv. Ms. Obulapuram Keerthi, Adv.
Mr. Mohinder Jit Singh, AOR Mr. Hardik Rupal, Adv. Ms. Aishwariya Malhotra, Adv. Ms. Yanmi Phazang, Adv. Ms. Amisha Jain, Adv.
Mr. Piyush Beriwal, AOR Ms. Jyotsna Vyas, Adv. Ms. Ruchita Srivastava, Adv. Ms. Aisha Singh, Adv.4
Mr. Yash Tyagi, Adv.
Mr. Vikas Tyagi, Adv.
Mr. Raghvendra Kumar, AOR Mr. Devvrat Singh, Adv.
Mr. Vinodh Kanna B., AOR Ms. Radhika Gautam, AOR Mr. Jasbir Singh Malik, Adv. Ms. Rhythm Bharadwaj, Adv. Mr. Varun Punia, AOR Mr. Shubham Bhalla, AOR Mr. Vinay Shraff, Adv. Mr. Ravi Bharuka, AOR Mr. Shashank Chamoli, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR Ms. Prachi Tatake, Adv. Mr. Nishant Sharma, Adv. Mr. Ankur S. Savadikar, Adv. Mr. Viraj M. Parakh, Adv. Mr. Ajinkya Dhalwade, Adv.
Mr. Vipin Nair, Adv.
Mr. Amit Sharma, Adv. Mr. Nikhil Jain, AOR Mr. Kaustubh Shukla, Adv. Mr. Aljo K. Joseph, Adv. Mr. Vishal Prasad, Adv. Ms. Reena Pandey, Adv. Dr. Meenakshi Kalra, Adv. Ms. Pragya Parijat Singh, Adv. Ms. Astha Sharma, Adv. Mr. Aditya Giri, Adv. Mr. A. Selvin Raja, Adv.
Mr. Rajat Kapoor, Adv. Mr. Arvind S.Avhad, AOR Mr. Avijit Patnaik, Adv. Mr. Hitendra Nath Rath, Adv.
Mr. Amit Sharma, Adv. Mr. Dipesh Sinha, Adv. Ms. Pallavi Bawa, Adv. Ms. Aparna Singh, Adv.
UPON hearing the counsel the Court made the following O R D E R 5 List on 23.09.2025.
To be taken up at 3.00 P.M. (SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR