Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(02)] [Section 84] [Entire Act]

State of Gujarat - Subsection

Section 84(02)(u) in The Bombay Public Trusts Act, 1950

(u)the form of appeal and the fee to be paid for filing such appeal under section 71;