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[Cites 0, Cited by 0] [Section 571(1)] [Section 571] [Entire Act]

State of Telangana - Subsection

Section 571(1)(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)build, dig, or cause to be built or dug any grave, or vault, or in any way dispose of, or suffer or permit to be disposed of, any corpse at any place which is not registered in the register kept under section 566;