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Madhya Pradesh High Court

Persistent Systems Limited ... vs State Of Madhya Pradesh on 26 November, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 MCRC-52481-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 52481 of 2025 (PERSISTENT SYSTEMS LIMITED REPRESENTED THROUGH MR. RAJENDRA SINGH LINGWAL Vs STATE OF MADHYA PRADESH AND OTHERS ) Dated : 26-11-2025 Parties through their counsel.

Let the matter be listed tomorrow i.e., on 27.11.2025.

(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 26-11- 2025 17:08:34