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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(5)(ii) in The U.P. Cinematograph Rules, 1951

(ii)Once in every year discharge each portable fire-extinguisher provide in the licensed premises and recharge it and immediately record the date of such recharge in durable paint on the external surface of the container of the portable fire-extinguisher.