Section 32(2) in Mahatma Gandhi University Act 1985
(2).The Planning Board shall consist of the following members, namely:(a). the Vice-Chancellor who shall be the Chairman;(b). three heads of University departments to be nominated by the Vice-Chancellor;(c). One expert to be nominated by the Chancellor;(d). two members to be nominated by the University Grants Commission;(e). the Secretary to Government, Higher Education Department or an Officer not below the rank of Joint Secretary to Government nominated by him;(f). the member, State Planning Board in charge of Education;(g). the Registrar of the University;(h). the Finance Officer of the University who shall be the Secretary of the Board.
