Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 14] [Entire Act] Union of India - Subsection Section 14(b) in The Telecom Regulatory Authority Of India Act, 1997 (b)hear and dispose of appeal against any direction, decision or order of the Authority under this Act.
