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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Goa - Subsection

Section 115(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)any demolition of walls or Partitions is processed in a systematic manner as per the standard safe operating practices and all work above each tier of any floor beams is completed before the safety of the supports of such beam is impaired;