Section 15 in General Rules for the Management of Reserved and Unreserved Lands (I.E.) Rules
15.
Any breach or infringement of rules 6, 8, 9, 10,11,12,13 or 14 will render the offender liable to imprisonment of either description as defined in the Indian Penal Code, which may extend to one month or of fine which may extend to Rs. 200 or to both.
