Gujarat High Court
Pucl Gujarat Chapter & vs Chief Secretary - State Of Gujarat & ... on 4 February, 2014
Bench: Bhaskar Bhattacharya, J.B.Pardiwala
C/MCA/2765/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION (FOR DIRECTION) NO. 2765 of 2013
In WRIT PETITION (PIL) NO. 216 of 2012
================================================================
PUCL GUJARAT CHAPTER & 1....Applicant(s)
Versus
CHIEF SECRETARY - STATE OF GUJARAT & 1....Opponent(s)
================================================================
Appearance:
MR AJ YAGNIK, ADVOCATE for the Applicant(s) No. 1 - 2
GOVERNMENT PLEADER for the Opponent(s) No. 1
NOTICE SERVED for the Opponent(s) No. 2
================================================================
CORAM: HONOURABLE THE CHIEF JUSTICE MR.
BHASKAR BHATTACHARYA
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 04/02/2014
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Let the matter appear on 13th February 2014. Time to file affidavit at the instance of the State-respondent is extended till that date as a last chance. An advance copy of the affidavit be served in the meantime.
(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) zgs Page 1 of 1