Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 21 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

21. Interpretation.

- If any doubt arises about the interpretation of any provision of these regulations, the matter shall be referred to the State Government and the interpretation of the State Government there on shall be final.