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[Entire Act]
State of Rajasthan - Section
Section 56 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002
56. Appointment of Competent Authority.
- For the purpose of the Act following shall be the competent authority :| For IGNP Command area | Concerned Superintending Engineer, in whose areaa farmer's organisation exists |
| For Chambal Command area | Superintending Engineer CAD, Kota |
| For Mahi & Bisalpur & other MajorIrrigation Projects | Concerned Superintending Engineer in whose areaa farmer's organisation exists. |
| For all medium irrigation projects & CLIS(Community Lift Scheme with CCA more than 500 ha. | Concerned Executive Engineer in whose area afarmer's organisation exist. |
| For all minor/small irrigation works & CLI'smore then 50 ha. CCA and up to 500 ha. CCA | Concerned Assistant Engineer in whose areafarmer's organisation exist. |
| For small Tanks, Anicut, Johar, Khadin, Talabwith Panchayats and CLI's up to 50 ha. CCA under their control | Concerned Vikas Adhikari of the Panchayat Samiti |