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State of Rajasthan - Section

Section 56 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

56. Appointment of Competent Authority.

- For the purpose of the Act following shall be the competent authority :
For IGNP Command area Concerned Superintending Engineer, in whose areaa farmer's organisation exists
For Chambal Command area Superintending Engineer CAD, Kota
For Mahi & Bisalpur & other MajorIrrigation Projects Concerned Superintending Engineer in whose areaa farmer's organisation exists.
For all medium irrigation projects & CLIS(Community Lift Scheme with CCA more than 500 ha. Concerned Executive Engineer in whose area afarmer's organisation exist.
For all minor/small irrigation works & CLI'smore then 50 ha. CCA and up to 500 ha. CCA Concerned Assistant Engineer in whose areafarmer's organisation exist.
For small Tanks, Anicut, Johar, Khadin, Talabwith Panchayats and CLI's up to 50 ha. CCA under their control Concerned Vikas Adhikari of the Panchayat Samiti