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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(e) in The United Provinces Private Forests Act, 1948

(e)the extent of land not included in the area notified under subsection (3) of Section 18 and is still available for exercise of the rights of right-holders.