Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Jharkhand - Subsection Section 85(2) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (2)The District Child Protection Officer shall be the Nodal Officer in the district for the implementation of the Act and the rules.
