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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Special Rules Under Section 21 of the Act for the Management of the Wen-Lock downs Reserved Forest in the Nilgiris as a Pasturage and Recreation Ground

(2)Except as provided in rule 1, the coursing or pursuit of jackals with any kind of dog whatsoever is strictly prohibited within reserve limits and the shooting, poisoning or trapping of them is also prohibited.