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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(8) in Bihar Anti Terrorist Squad Rules, 2014

(8)There shall be a 24/7 Control Room in the Headquarters where the records vide the Police Manual Rule, 1225, such as the general diary, wireless log book, telephone register, duty roster, disposition and contact details of personnel, maps, contingency plan, remote communications, etc. shall be maintained.