Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Sikkim - Subsection

Section 31(2)(ii) in Sikkim Co-Operative Societies Act, 1955

(ii)that only one-third, of the members of the General Assembly, excluding ex-officio members may be, individual members, the other two thirds being representatives of affiliated registered societies.