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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(i) in The Government Savings Promotion Act, 1873

(i)[ the limit and procedure under clause (a) of sub-section (4) of section 4A; [Substituted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]