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State of Odisha - Section

Section 124 in The Orissa Co-operative Societies Act, 1962

124. Register of members.

- Any register or list of members or shares kept by any Society shall be prima facie evidence of any of the following entered therein -
(a)the date on which the name of any person was entered in such register or list as a member;
(b)the date on which any such person ceased to be a member.