Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159] [Entire Act] State of Uttar Pradesh - Subsection Section 159(2) in The General Rules (Civil), 1957 (2)The document or documents will be kept on separate file called supplementary A-1 or B as the case may be, with an index.
