Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 335] [Entire Act] State of Jammu-Kashmir - Subsection Section 335(2) in Jammu and Kashmir Municipal Corporation Act, 2000 (2)The Commissioner shall cause the aforesaid notice to be published in the Government Gazette and also in the manner specified in section 364.