Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Jharkhand - Subsection Section 54(2) in The Cess Act, 1880 (2)whenever the rate fixed for the levy of the [local cess] [Substituted by Act 1 of 1916 for 'road cess or of the public works cess'.] in any year is changed from the rate at which such cess was levied in the preceding year; and
