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State of Maharashtra - Section

Section 53 in Maharashtra Factories Rules, 1963

53. Water taps in latrines.

- Water taps, conveniently accessible, shall be provided in or near such latrine accommodation. There shall be at least one tap for every ten latrines or part thereof. The water taps shall be connected to the Municipal water supply or to an overhead storage tank of sufficient capacity, so that water is available from the taps during all hours when the workers are in the factory.