Section 2(3)(m) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(m)"Mamlatdar" includes a Mahalkari and any other officer whom the Government may appoint to perform the duties of a mamlatdar under this Ordinance ;

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