Section 57C(2) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994
(2)Immediately before the commencement of the poll the [Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.] shall demonstrate to the Polling Agents and other persons present that no vote has been recorded in the voting machine and it bears the level referred to in the foregoing sub-rule.