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State of Rajasthan - Section

Section 7 in Rajasthan Public Libraries Rules, 2012

7. Functions of the Library Advisory Committee.

- The Library Advisory Committee shall perform the following function within its local jurisdiction, namely: -
(a)to assist the council in discharge its functions conferred by or under the Act;
(b)to make suggestions to the council the matters connected with the administration of the Act and the rules made thereunder;
(c)to suggest measures to he taken promotion of use of books and to cultivate the reading habits;
(d)to organize and conduct library seminar;
(e)to review the working of the respective library and suggest the ways and means for improvement of the administration of library- system;
(f)to prepare and suggest the plan improving library service in the areas.