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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 61(2)(j) in The Jammu and Kashmir Electricity Act, 2010

(j)the procedure for fencing, guarding, lighting and other safety measures relating to works on streets, railways, tramways, sewers, drains or tunnels and immediate reinstatement thereof;