Delhi High Court - Orders
Acme Tele Power Ltd vs The Controller General Of Patents Na ... on 13 October, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 40/2022
ACME TELE POWER LTD. ..... Appellant
Through: Mr.Dhanesh Relan & Ms.Brinda
Ajmani, Advs.
versus
THE CONTROLLER GENERAL OF PATENTS NA DESIGNS
PATENT OFFICE DELHI ..... Respondent
Through: Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Sagar Mehlawat & Mr.Alexander
Mathai Paikaday, Advs
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 13.10.2022 The learned counsel for the appellant prays for leave to withdraw the present appeal.
The appeal is accordingly dismissed as withdrawn.
NAVIN CHAWLA, J OCTOBER 13, 2022/Arya Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:14.10.2022 19:04:14