Section 4(3)(c) in The Punjab Affiliated Colleges (Security of Service) Rules, 1978

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State of Punjab - Subsection

Section 4(3)(c) in The Punjab Affiliated Colleges (Security of Service) Rules, 1978

(c)forward to the Director the complete record of inquiry mentioned in sub-rule 21 (ii) of Rule 3, alongwith its own findings on each article of charge, together with brief reason for the disagreement, if any, with the findings of the inquiry; and

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State of Punjab - Subsection

Section 4(3)(c) in The Punjab Affiliated Colleges (Security of Service) Rules, 1978