Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 24 November, 2023
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023
APL APOLLO TUBES LIMITED
..... Plaintiff
Through: Mr. Arjun Maheshwar,
Adv.(VC)
versus
SUPREME COLOUR ROOFING AND DECKING
PRIVATE LIMITED
..... Defendant
Through: Ms.Yashavi Gupta, Adv.
Mr. Rahat Bansal, Adv.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 24.11.2023 The stenographer is on leave today.
No substitute stenographer has been provided.
List the matter for the purpose fixed on the date fixed i.e. 07.12.2023.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 24, 2023 Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2023 at 02:55:48