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Union of India - Section

Section 11 in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

11. Spill recovery and clean up of dangerous goods.

- The dangerous goods shall immediately be carefully collected and disposed off or destroyed and the contaminated area shall be immediately cleaned under guidance of the competent authority, if any dangerous goods escapes or leaks from the packages or drums or receptacles.