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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(h) in Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons

(h)the written request of the sentenced person to be transferred or of a person entitled to act on his behalf in accordance with the law of the transferring State; and