Madhya Pradesh High Court
Rubabuddin vs State Of M.P. Home Department on 9 February, 2016
MCRC No.9457/2015 09.02.2016
Shri Ashutosh Surana, Counsel for the applicant. Shri Milind Phadke, Counsel for the re spondent/ State. Arguments heard. Reserved for order. (Alok Verma) Judge Kralika/-