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State of Assam - Section

Section 4 in Regulations for Recognition of Higher Secondary Schools and Junior Colleges

4. Conditions to be fulfilled by the School/Junior College to start 2nd year class.

- A Higher Secondary School/Junior College permitted to start H.S. Classes shall fulfil the requirements and conditions given in Appendix II together with any other condition that may be specially mentioned by the Council, during the session of granting permission for 1st year class, to be eligible for starting 2nd year class.Application for permission for 2nd year H.S. Classes should be submitted in Form No. 2 within 31st May preceding the session in which 2nd year class is proposed to start.