Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 36 in The Assam Excise Rules, 2016 36. Export pass. - India made foreign liquor, beer, rectified spirit, denatured spirit and spirituous preparation manufactured in any distillery, brewery or manufactory in Assam may be exported to any other State of India under cover of an export pass.
