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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(b) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(b)the powers and functions to be exercised and discharged by the President of the Institute under sub-section (2) of section 8;