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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Meghalaya - Subsection

Section 12(2)(b) in The Meghalaya Subsidiary Force Act, 1971

(b)the organisation, appointment, conditions of service, functions, discipline, equipments, or uniform of the Force and the manner in which they may be called out for service or required to undergo training, and