Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

State of Odisha - Subsection

Section 19A(1)(i) in The Orissa Employees' State Insurance (Medical Benefit) Rules, 1951

(i)all treatment other than treatment involving the application of special skill or experience;