Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73O(1)] [Section 73O] [Entire Act]

State of Maharashtra - Subsection

Section 73O(1)(i) in Maharashtra Factories Rules, 1963

(i)general advice on the action members of the public should take on hearing the warning;