Himachal Pradesh High Court
Ravinder Singh Ravi vs . State Of H.P & Ors. on 10 March, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
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Ravinder Singh Ravi vs. State of H.P & ors.
CWP No.1013/2021A 10.3.2022 Present: Mr. Sanjeev Sharma, Advocate, for the petitioner.
Mr. Shiv Pal Manhans, Addl. Advocate General, Mr. Bhupinder Thakur and Mr. Yudhbir Singh Thakur, Dy. Advocates General, for the respondents-State.
Ms. Sana, Advocate vice counsel for respondent No.3.
As prayed for by the learned counsel for the petitioner, list after six weeks.
( Chander Bhusan Barowalia ) Judge 10th March, 2022 (CS) ::: Downloaded on - 10/03/2022 20:13:47 :::CIS