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State of Rajasthan - Section

Section 7 in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954

7. Submission of findings by Subordinate Officer.

- When an examination under rule 4(1) or 4(2) is held by an officer other than the Collector, such officer shall record his findings on all relevant matters, furnish to the jagirdar and to every person representing the Government at such inquiry a copy of such findings free of charge and submit the entire record to the Collector.