Calcutta High Court (Appellete Side)
Birendra Kumar Jaiswal vs Sm. Narbada Devi Gupta & Anr on 2 September, 2016
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In The High Court At Calcutta
02-09-2016 Civil Revisional Jurisdiction
sh-7
.
CO 3292 of 2016 Birendra Kumar Jaiswal
-vs-
Sm. Narbada Devi Gupta & Anr.
Mr. D.N.Palit Mr. P. Palit ... for the petitioner.
It appears that this application was due to appear on September 2,2016 and by mistake when the application appeared on August 31,2016 this Court dismissed the application on the ground of default. Since the application appeared on August 31,2016 by mistake, the order of dismissal dated August 31,2016 is recalled.
Let, the application, being CO 3292 of 2016 is restored to its original file and number.
The revisional application will appear in the list, under the same heading, on September 5,2016.
(Ashis Kumar
Chakraborty, J)
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