Madhya Pradesh High Court
Smt. Suman Singh vs The State Of Madhya Pradesh on 5 January, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-26967-2017 (SMT. SUMAN SINGH Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 05-01-2018 Parties through their counsel. Case diary is available. Learned counsel for the applicant seeks and is granted time to argue the matter. As prayed, list in the next week. (RAJEEV KUMAR DUBEY) JUDGE ml-