Madhya Pradesh High Court
The State Of Madhya Pradesh vs Tinku @ Tarunendra @ Karunendra Pratap ... on 9 January, 2017
MCRC-22203-2016 (THE STA TE 0F MADHYA PRADESH Vs TINKU @ TAR UNENDRA @ KAR UNENDRA PRA TAP SINGH) 09-01-2017
Shri Ramji Pandey, learned Pi-- fer the petitioner/State. Let the recerd 0f the trial Cam": he called. Case be listed after faur weeks. (SUSHIL KUMAR PALO) JUDGE awinash