Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172(5)] [Section 172] [Entire Act] State of West Bengal - Subsection Section 172(5)(c) in The West Bengal Panchayat Act, 1973 (c)be entitled, when authorised by the Sthyaee Samiti, to require the attendance at its meeting of any officer of the Zilla Parishad;