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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(10) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(10)He shall make arrangements for ensuing impartial assessment of the students in different examinations by prescribing external evaluation and appointing examiners in accordance with the regulations made in this behalf.