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State of Tamilnadu - Section

Section 17 in Tamil Nadu Panchayats (Elections) Rules, 1995

17. Electoral roll of a Ward of a District Panchayat.

- For the purpose of election of member of a District Panchayat, the rolls of all wards of Panchayat Village comprising the Ward of the District Panchayat prepared under rule 14 and put together shall form the roll of that Ward of the District Panchayat.Explanation. - The electoral rolls for a Panchayat Village or Ward of a Panchayat Union or of a Ward of a District Panchayat, as the case may be, need not be prepared or amended separately when once the electoral rolls of all the constituent Wards of Panchayat Villages have been prepared or amended in accordance with these rules.