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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(3)Every dealer including his agent or servant in-charge of the Place or premises which is searched or sought to be searched under the provisions of clause (1) shall allow the authority making the demand and access to such place or premises and shall also answer truthfully and to the best of his knowledge or belief all questions put to him.