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State Of U.P vs Sumit Kumar Shukla on 11 September, 2014

     ITEM NO.71                         REGISTRAR COURT. 2                 SECTION XI

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                  No(s).   37849/2013

     STATE OF U.P & ORS                                                 Petitioner(s)

                                                   VERSUS

     SUMIT KUMAR SHUKLA & ORS                                           Respondent(s)

     (with interim relief and office report)


     Date : 11/09/2014 This petition was called on for hearing today.



     For Petitioner(s)
                                        Mr. M. R. Shamshad,Adv.
                                        Mr. Ahmad S. Azhar, Adv.

     For Respondent(s)
                                        Mr. Santosh Kumar Tripathi,Adv.
                                        Mr. Amit Srivastava, Adv.
                                        Mr. Dinesh Kumar Tripathi, Adv.

                                        Mr. Varinder Kumar Sharma, Adv.
                                        Mr. Varun Thakur, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report indicates that although by order dated 09.07.2014 of this court six weeks time as last chance was given to the learned counsel for the respondent no.1 for filing the counter affidavit, yet he has not done the needful so far. Therefore, no further opportunity is warranted to be given to him on that count taking into Signature Not Verified consideration the rule position.

Await the return of the service of the notice already Reason: issued to the respondent nos. 2 to 4.

… Contd. 2.

Mr. Varun Thakur, Advocate, appears on behalf of Mr. Varinder Kumar Sharma, Advocate on Record, and states that he has filed an application for impleadment. The office shall verify the position and report accordingly. List on 28.11.2014.

(M K HANJURA) Registrar PS